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State of Odisha - Section

Section 12 in The Orissa Fruit Nurseries (Regulation) Rules, 2001

12. Package and their Labelling.

(1)The labels of the plant materials shall be of such quality so that those are not spoiled by water and high humidity and are not easily torn-out and may preferably be of zinc, tin or aluminium.
(2)Individual plants shall be kept in containers of appropriate size to hold on to the root zone in order to sustain adequately the life of the plant till its use in planting and care mast be taken by the Nursery-man to provide for the minimum risk of loss during such process.
(3)The packaging material used for packing the plants for transportation shall be is such form and bulk to satisfy the conditions specified in sub-rule (2) above and shall not be detrimental to the plant and the process by use or contact or operation in any form or in any manner.Form I[See rule 3(1)]Application for Licence under the Orissa Fruit Nurseries Registration Act, 1997To........................................................................Sir,I, Shri.............S/o...........Village/Town................P.O.........Dist......... With to establish/conduct a fruit nursery in Village/G.P. Tahasil......................District..............I may kindly be granted a licence for this purpose as required under the Act. The detailed particulars of the nursery are given below.