Section 2(45) in Andhra Pradesh Panchayat Raj Act, 1994
(45)'[Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.]' means a [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] constituted under Section 177.
