Rajasthan High Court - Jodhpur
Union Of India & Ors. vs . Mahaveer Prasad & Ors. on 26 November, 2014
Author: Govind Mathur
Bench: Govind Mathur, Prakash Gupta
D.B. CIVIL WRIT PETITION No.8071/2014
Union of India & Ors. Vs. Mahaveer Prasad & Ors.
DATE OF ORDER : : : 26.11.2014
HON'BLE MR. GOVIND MATHUR, J.
HON'BLE MR. PRAKASH GUPTA, J.
Mr. Kuldeep Mathur, for the petitioner.
The issue involved in this petition is no more res integra in view of decision of this Court in batch of petitions led by Union of India & Ors. Vs. Bharat Kumar Pant and Ors. (DB Civil Writ Petition No. 11439/2012) decided on 05.12.2013. Accordingly, this petition is also dismissed in terms of judgment referred above.
(PRAKASH GUPTA), J. (GOVIND MATHUR), J.
ns.
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