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Rajasthan High Court - Jodhpur

Union Of India & Ors. vs . Mahaveer Prasad & Ors. on 26 November, 2014

Author: Govind Mathur

Bench: Govind Mathur, Prakash Gupta

              D.B. CIVIL WRIT PETITION No.8071/2014
           Union of India & Ors. Vs. Mahaveer Prasad & Ors.



                 DATE OF ORDER       : : :    26.11.2014



                HON'BLE MR. GOVIND MATHUR, J.

HON'BLE MR. PRAKASH GUPTA, J.

Mr. Kuldeep Mathur, for the petitioner.

The issue involved in this petition is no more res integra in view of decision of this Court in batch of petitions led by Union of India & Ors. Vs. Bharat Kumar Pant and Ors. (DB Civil Writ Petition No. 11439/2012) decided on 05.12.2013. Accordingly, this petition is also dismissed in terms of judgment referred above.

(PRAKASH GUPTA), J. (GOVIND MATHUR), J.

ns.

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