Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 417(1)] [Section 417] [Entire Act] State of Chattisgarh - Subsection Section 417(1)(a) in The Chhattisgarh Municipal Corporation Act, 1956 (a)any return, statement, estimates, statistics or other information regarding any matter under the control of any municipal authority of the city;