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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Meghalaya - Subsection

Section 28(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(2)The Association fund shall form of the following-
(i)any fund collected or raised under this Regulation;
(ii)grant or loan from the District Council or State Government;
(iii)loans from the Banks;
(iv)voluntary contribution from any other sources.