Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in The Bihar Animal Husbandry and Fisheries (Fisheries) Service Recruitment Rules, 1993 1. Short title and commencement. (1)This Rule may be called the Bihar Animal Husbandry and Fisheries (Fisheries) Service Recruitment Rules, 1993.
