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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(1)(b) in Hyderabad City Police Act, 1348F

(b)all property found laying in any street, if the owner or person in charge of such property, on being directed, refuses or fails to remove the same from the street;