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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(1) in Hyderabad City Police Act, 1348F

(1)The Police shall take temporary charge of the following property:-
(a)all unclaimed property found by or made over to them; and
(b)all property found laying in any street, if the owner or person in charge of such property, on being directed, refuses or fails to remove the same from the street;