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[Cites 0, Cited by 0] [Section 97(8)] [Section 97] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97(8)(e) in Himachal Pradesh Goods and Services Tax Rules, 2017

(e)for making available up to 50% of the funds credited to the Fund each year, for publicity/ consumer awareness on GST, provided the availability of funds for consumer welfare activities of the Department of Consumer Affairs is not less than twenty five crore rupees per annum.