Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 41(b) in The Andaman and Nicobar Islands Port Rules, 2004

(b)shall when in tow of vessels lashed alongside both sides carry only the lights required by Rule 3 of the said Regulations