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State of Rajasthan - Section
Section 10 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998
10. Reservation of vacancies for Outstanding Sports persons.
- Reservation of vacancies for Outstanding Sports persons shall be 2% of the total vacancies out side the purview of the Commission in that year earmarked for direct recruitment. In the event of non-availability of the eligible and suitable Sports persons in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year. The reservation for Sports persons shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the Sports persons belong.Explanation - "Outstanding Sports persons" shall mean and include the Sports persons belonging to the State who have participated individually or in team, in the Sports & Games recognised by the International Olympic Committee and Indian Olympic Association or, in International championships in Badminton, Tennis, Chess and Cricket recognised by their respective National Level Association, Federation or Board; with the following descriptions for each class of the Civil Services: -| Class of Service | Description |
| Subordinate Service | Has represented India in Asian Games, Asian Championships,Common Wealth Games, World Championships, World University Games,World School, SAARC Games or Olympic Games where he (in anindividual item) or his team (in a team event) has obtained Ist,IInd or III position. |