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[Cites 0, Cited by 0] [Section 81AK(2)] [Section 81AK] [Entire Act]

State of Kerala - Subsection

Section 81AK(2)(b) in Kerala Factories Rules, 1957

(b)Safety Equipment. - Flares with life of 30 minutes;- Flood lights; Flash lights;- Fire extinguisher dry powder type; Insulated gauntlets