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[Cites 0, Cited by 0] [Section 81AK] [Entire Act]

State of Kerala - Subsection

Section 81AK(2) in Kerala Factories Rules, 1957

(2)The Ambulance should have the following equipments:
(a)General. - A wheeled stretcher with folding and adjusting devices; with the head of the stretcher capable of being tilted upward; Fixed suction unit with equipment; Fixed oxygen supply with equipment; Pillow with case; Sheets; Blankets; Towels; Emesis bag; Bed pan; Urinal; Glass
(b)Safety Equipment. - Flares with life of 30 minutes;- Flood lights; Flash lights;- Fire extinguisher dry powder type; Insulated gauntlets
(c)Emergency Care Equipments. - (i) Resuscitation; Portable suction unit; Portable oxygen units; Bag-valve-mask, hand operated artificial ventilation unit; Airways; Mouth gags: Tracheotomy adaptors; Short spine board I.V. Fluids with administration unit; B.P. Manometer; Stethoscope
(ii)immobilization. - Long and short padded boards; Wire ladder splints; Triangular bandage;- Long and short spine boards
(iii)Dressings. - Gauze pads-100mm X 100mm;- Universal dressing 250mm X 900mm Roll of aluminium foils; Soft roller bandages 150mm X 900mm Adhesive tape in 75mm roll; Safety pins; Bandage sheets; Burn Sheet.
(iv)Poisoning. - Syrup of Ipecae; Activated Charcoal Pre-packeted in dozes; Snake bite kite; Drinking water.
(v)Emergency medicines. - As per requirements (under the advice of Medical Officer only.)