Himachal Pradesh High Court
Hira Lal vs . Hrtc & Others Alongwith Connected on 18 September, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Hira Lal Vs. HRTC & others alongwith connected matters.
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CWPOA No. 6232 of 2019 alongwith CWPOA Nos. 5711, 5801, 6916 of 2019, CWP No. 5168 of 2020, CWPOA Nos. 2821, 2824, 2833, 2846 of 2020, CWP No. 941 of 2021 and CWP No. 6987 of 2022 of 18.9.2023 Present: Mr.Balwant Singh Thakur, Advocate, for petitioners in CWPOA No. 6232, 5711 and 5801 of 2019. rt Mr.Sanjeev Kumar Motta, Advocate, for petitioners in CWPOA No. 6916 of 2019, 2921 of 2020, 2824 of 2020, 2833 of 2020, 2846 of 2020 and CWP No.6987 of 2022.
Mr.Shyama Prashad Chatterji, Advocate, for the petitioners in CWP Nos. 5168 of 2020 and 941 of 2021.
Mr.Raman Jamalta, Advocate, for the respondents in all petitions, except CWP No. 6987 of 2022.
Mr.Shyam Singh, Advocate, for respondents in CWP No. 6987 of 2022.
Arguments heard. Judgment reserved.
(Vivek Singh Thakur), Judge.
(Bipin C. Negi) Judge.
18th September, 2023.
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