Himachal Pradesh High Court
Anil Kumar vs . Mbc Industries & Others on 1 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Kumar vs. MBC Industries & Others .
Cr. MMO No. 412 of 2022 01.06.2022 Present: Mr. Dheeraj K. Vashisht, Advocate for the petitioner.
Ms. Shubham Sood, Advocate for respondents No. 2 and 3.
As per report of the Registry, dasti service of the respondents in still awaited. At this stage, Mr. Shubham Sood, learned Counsel has put in appearance on behalf of respondents No. 2 and 3.
As prayed for, let respondent No. 1 be served by way of fresh dasti notice, returnable for 14.07.2022. Steps for service, as undertaken, during the course of the day. Dasti notice be handed over to learned Counsel for the petitioner by 02.06.2022.
List on 14.07.2022.
(Ajay Mohan Goel) Judge June 01, 2022 (narender) ::: Downloaded on - 01/06/2022 20:08:13 :::CIS