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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(2)Till such time as the first batch of students of the B.Sc. (Horticulture) admitted by the existing Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan enters the final year of that degree course, the students of the said University enrolled earlier in the Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva Vidyalaya shall continue to receive certificates, diplomas, degrees, medals and other distinctions from the Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva Vidyalaya.