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State of Himachal Pradesh - Section

Section 51 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

51. Transitory provisions.

(1)Subject to the provisions contained in sub-section (2), the postgraduate students of the existing Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan, enrolled before its establishment in the discipline of 'field crops' may obtain the degrees etc., from the Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva Vidyalaya.
(2)Till such time as the first batch of students of the B.Sc. (Horticulture) admitted by the existing Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan enters the final year of that degree course, the students of the said University enrolled earlier in the Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva Vidyalaya shall continue to receive certificates, diplomas, degrees, medals and other distinctions from the Chaudhary Sarwan Kumar Himachal Pradesh Krishi Vishva Vidyalaya.