Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(1)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)The Board shall conduct oral examination for SSC/HSSC in the subjects as per the scheme of subjects and evaluation according to the norms specified by the Board.