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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(4A) in Jammu and Kashmir Panchayati Raj Rules, 1996

(4A)[ (i) No persons to be registered in more than one constituency. [Inserted by Notification No. SRO-690, dated 25.10.2019.] - No person shall be entitled to be registered in the electoral roll for more than one constituency.
(ii)No person shall be entitled to be registered in the electoral roll, for any constituency more than once.