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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(a) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(a)the amount of the principal and the amount of interest, separately, due to the money lender;