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State of Andhra Pradesh - Section

Section 8 in A.P. Farmers Organisation Rules, 1997

8. The responsibilities of the member users shall be as follows:

(i)to maintain the micro-level system particularly the turn outs, field channels, structures, and field drains;
(ii)to be aware of the rules of operation of water supply framed by the Farmers Organisation for each season;
(iii)to adhere to the water delivery schedules;
(iv)not to tamper with the system by breaching, cross bunding, damaging the structure in the minor or field channel;
(v)to close the turnout fully after the allotted turn or time is over;
(vi)to conserve water and make judicious use of the irrigation supply;
(vii)to divert water if not required during the turn or time allotted, so as not to damage other farmers field;
(viii)to follow proper irrigation methods like borders, furrows, check basins etc.;
(ix)to get the lands leveled /shaped for efficient utilization of land and water and to prevent deep percolations leading to water logging and salinity in the downstream areas;
(x)to-pay the irrigation fees, water tax and service charges regularly and in time;
(xi)to avoid misuse/wastage of water, taking water out of turn, taking more time than allotted;
(xii)to avoid trampling of Field Channels/ Field Drains, by crossing at unauthorised points by men and cattle;
(xiii)to maintain Field Channels/Field Drains in the reaches specified by the Water User Association, or contribute to labour /cost for maintenance, whenever required;
(xiv)to permit inspection of :
(a)irrigated area;
(b)measurement of irrigated area;
(c)observation of water levels in dug wells/ bores/ tube wells;
(d)crop - cutting experiments for assessing productivity / production; and
(xv)to respect easementary rights and other customary practices in vogue in the system.