Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(xiii) in A.P. Farmers Organisation Rules, 1997 (xiii)to maintain Field Channels/Field Drains in the reaches specified by the Water User Association, or contribute to labour /cost for maintenance, whenever required;
