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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(2)Similarly, the Nodal Agency for short-term Open Access shall be the State Load Despatch Center and in such case, the State Transmission Utility and/or a transmission licensee and/or a distribution licensee concerned, as the case may be, shall be responsible for co-ordinate with the State Load Despatch Center and provide all relevant information required to take decision for providing Open Access.