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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(3)(i) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(i)Proposals for other items such as external parameters used for indexation (inflation, etc);