Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(4) in Damodar Valley Corporation Act, 1948 (4)"participating Government" means the Central Government, the [Stale Government of Jharkhand] [Substituted by the S.O. 1181(E)/2002, dated 6-11-2002] and the State Government of West Bengal;
