Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] Bombay Presidency - Subsection Section 20(2)(b) in Bombay Molasses (Control) Act, 1956 (b)prescribe the other functions of the Molasses Board and the procedure for the conduct of its business and the performance of its functions.