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[Cites 0, Cited by 0] [Section 121(3)] [Section 121] [Entire Act]

State of Rajasthan - Subsection

Section 121(3)(e) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(e)Receipts on account of additional surcharge on charges of wheeling from open access consumers.