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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

(2)The matters of superstition shall be discussed in two continuous meetings of the Gram Sabha so that everyone gets an opportunity to think over the matter.