Himachal Pradesh High Court
Baldev Raj & Anr. vs . Shankru Devi (Deceased) on 12 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Baldev Raj & Anr. Vs. Shankru Devi (Deceased) through Lrs.
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RFA No. 322/201412.06.2023 Present: Mr. Romesh Verma, Sr. Advocate with Mr. Sumit Sharma, Advocate, for the appellants.
Mr. Jagat Paul, Advocate, for respondent No.1(g). Mr. Jagat Paul, Advocate, has put in appearance on behalf of respondent No.1(g).
The office reports that respondents No.1(a) to 1(h) though stand served, however, none has put in appearance on their behalf, hence, proceeded ex parte.
List for hearing on 05.07.2023.
Jyotsna Rewal Dua Judge 12th June, 2023(Rohit) ::: Downloaded on - 12/06/2023 20:31:51 :::CIS