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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(b) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(b)Diploma in Architecture or related courses and secured 50% marks in aggregate with Mathematics and English as subjects for admission into 5 year B. Arch and with any subjects for admission into 4 year B. Planning courses