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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(3) in Incentives to Industries in Bihar, 1986

(3)In order to make small scale units quality conscious and improve the quality of its products, the State Government will reimburse 25% of the cost of the plant and equipments of the testing laboratories set up by the units, subject to maximum of Rs. 6,000 (six thousand).