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State of Bihar - Section

Section 11 in Incentives to Industries in Bihar, 1986

11. Marketing Assistance.

(1)The State Government have made Rules with regard to the purchase of products of small scale/large and medium scale units and joint sector units located in the State. The Rules will be reviewed with a view to make them more effective and equitable in respect of the products of different sectors. Suitable steps will be taken to ensure timely payment of price to the units selling their products to Government Departments/Organisations. A high level Committee has been set up by the Department of Industries to keep watch on the purchase made by Government Departments/Corporations/Boards/Authorities, etc.
(2)In order to remove the difficulties faced by small-scale and tiny sector units in marketing their products, the State Government will provide marketing consultancy and disseminate marketing intelligence. The agencies like the Bihar State Small Industries Development Corporation, Bihar State Export Corporation and Bihar State Electronics Development Corporation will be properly geared to provide these services.
(3)In order to make small scale units quality conscious and improve the quality of its products, the State Government will reimburse 25% of the cost of the plant and equipments of the testing laboratories set up by the units, subject to maximum of Rs. 6,000 (six thousand).
(4)50% of the expenditure incurred by the SSI units in obtaining ISI/quality marking certificate will be reimbursed by the Government subject to a maximum of Rs. 2,000 (two thousand) per annum.