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State of Rajasthan - Section

Section 15 in The Rajasthan Police Service Rules, 1954

15. Qualifying service for promotion.

- No person shall be appointed to the Service by promotion unless he has served in the Rajasthan Police Force for not less than 9 years (including Service of not less than 3 years as Inspector for the period from 1-12-65 to 30-11-67 and thereafter Service of not less than 5 years as Inspector) on the first day of April of the year in which the selection is made.Explanations.- (1) Service in the Police Force or Armed Forces of a covenanting State of Rajasthan Armed Constabulary/Special Armed Force shall count as service in the Rajasthan Police Force.
(2)For the purposes of promotion in the Service, a common seniority list of Inspectors in the two grounds one consisting of Inspectors of Police and other consisting of Company Commanders of Rajasthan Armed Constabulary/Special Armed Force including the Inspectors of Mewar Bhil Corps and the Reserve Inspectors of Police, shall be drawn up without disturbing the seniority inter se of Inspectors in either groups, on the basis of length of service as Inspectors. Where length of Service of two or more Inspectors is the same, the seniority inter se as between them shall be determined on the basis of total length of service in the force and where the length of total service is also the same on the basis of their age.