Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(7)(a) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(a)The candidates who have secured qualifying marks in EAMCET-AC and candidates belonging to the category shall be assigned the ranking in the order of the merit on the basis of marks obtained in the EAMCET-AC.