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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(6)Supplementary or Special Visit: The National Accreditation Board/Zonal Accreditation Board may also arrange for supplementary or special visit at any time during the validity of accreditation in the following circumstances:
(a)change in category;
(b)misuse of Accreditation or Certificate or Logo;
(c)on receipt of a complaint, for the verification of facts; and
(d)any other circumstances decided by the Zonal Accreditation Board or National Accreditation Board.