Himachal Pradesh High Court
State Of H.P. And Another vs . Dr. Jai Ram Kaundal on 27 October, 2022
Bench: Sabina, Sushil Kukreja
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State of H.P. and another vs. Dr. Jai Ram Kaundal LPA No.126 of 2015 27.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the respondent. rLearned counsel for the respondent requests for an adjournment.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 27th October, 2022 (reena) ::: Downloaded on - 27/10/2022 20:34:17 :::CIS