Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(2)A candidate who is required to produce a certificate of eligibility may be allowed to appear in the examination conducted by the Board /Authority and he may also be appointed provisionally subject to the production of eligibility certificate given by the Government.