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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(4)(d) in Grama Panchayats Rules, 1968

(d)The measurement or check-measurement or both, as the case may be shall be taken in presence of the Sarpanch, secretary and the concerned Ward Member.