Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3) in The Oil Mines Regulations, 2017

(3)No person shall go or be allowed to go between pipe-rack and a load of pipe during loading, unloading and transferring operations of pipes unless effective protection device or system is provided to protect such person from being hit by any load of pipe in motion.