Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in Tamil Nadu Fiscal Responsibility Act, 2003 (2)It shall come into force on such [date] [Enforced on 1.7.2003 vide G. O. Ms. No. 224, dated 1.7.2003.] as the State Government may, by notification, appoint.
