(20)The Manager shall appoint a Canteen Managing Committee which shall be consulted from time to time as to-(a)The quality and quantity of foodstuff to be served in the canteen;(b)the arrangements of the menus;(c)times of meals in the canteen; and(d)any other matter as may be directed by the Committee :Provided that where the canteen is managed by a Co-operative Society, exclusively of workers and registered under the Uttar Pradesh Co-operative Societies Act, 1965 it shall not be necessary to appoint a Canteen Managing Committee.
