Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(20)] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(20)(d) in The U.P. Factories Rules, 1950

(d)any other matter as may be directed by the Committee :