Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 98 in The Punjab Capital (Development and Regulation) Building Rules, 1952 98. Overflow pipe. - A overflow pipe from a water cistern shall discharge in an exposed and conspicuous position so as not to cause dampness in any part of a building.
