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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(a)"Dealer" means a seller, a Government Department, a Semi-Government Department, Concern or Body, a School Cooperative Society, a Co-operative Society or any other body dealing in the purchase; sale or free distribution of printed Education Books.