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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(2)Non-official members of the State Executive Committee, not resident of the place of meeting shall be paid daily and travelling allowances as admissible to a Grade-I Officer of the State Government as per State Government rules.