Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107] [Entire Act]

Bengal Presidency - Subsection

Section 107(a) in Police Regulations, Bengal , 1943

(a)Every person to whom these regulations apply is prohibited from being an accredited correspondent of any news agency or of any newspaper or other periodical.