Himachal Pradesh High Court
Jag Mohan Jinta & Others vs . Manju Jinta on 20 September, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Jag Mohan Jinta & others vs. Manju Jinta .
Cr.MMO No. 399 of 2020 with Cr.MMO No. 341 of 2016 Cr.MMO No. 399 of 2020 20.9.2022 Present: Mr.Deepak Bhasin, Advocate, for the petitioner.
Mr.Y.K. Thakur, Advocate, for the respondent.
Cr.MMO No. 341 of 2016 Mr.Bhagwati Chander Verma, Advocate, for the petitioners.
Petitioner No. 2-Singhu Ram is present in person.
Mr.Y.K. Thakur, Advocate, for the respondent.
Cr.MMO Nos. 399 of 2020 and 341 of 2016 Mr.Deepak Bhasin, Advocate has placed on record photocopy of application and Demand Draft dated 19.9.2022, whereby petitioner has deposited 50,000/- in the Registry of this Court today itself. He seeks further one month time to deposit balance amount. Be deposited as prayed on or before 27th October, 2022.
List on 31st October, 2022.
(Vivek Singh Thakur), Judge.
20th September 2022 (Keshav) ::: Downloaded on - 20/09/2022 20:08:59 :::CIS