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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(7) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(7)any other rules prescribing general conditions of Service made by the appropriate Authority under the proviso to Article 309 of the Constitution of India and for the time being hi force.