Bombay High Court
The Executive Engineer And Anr vs Mr. Ranganath Punjaji Lingayat Since ... on 14 February, 2023
Author: Amit Borkar
Bench: Amit Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL STAMP NO. 26401 OF 2019
The Executive Engineer And Anr. ....APPELLANT
V/S
Shri. Laxman Rama Wagh-since Deceased ....RESPONDENT
Through His Legal Heirs.1-a) Shri. Ulhas Laman Wagh And Ors.
WITH FIRST APPEAL STAMP NO. 26563 OF 2019 The Executive Engineer And Anr. ....APPELLANT V/S Mr. Kacharu Rambhau Shirsath And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 26245 OF 2019 The Executive Engineer ....APPELLANT V/S Shri.kacharu Tula Katodi Since Deceased ....RESPONDENT Through Legal Heirs.
WITH FIRST APPEAL STAMP NO. 26247 OF 2019 The Executive Engineer ....APPELLANT V/S Shri. Kisan Genu Khandave And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 26400 OF 2019 Page 1/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 22:10:43 ::: The Executive Engineer And Anr. ....APPELLANT V/S Shri. Hussain Dadabhai Shaikh And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 26570 OF 2019 The Executive Engineer And Anr. ....APPELLANT V/S Mr. Kacharu Rambhau Shirsath And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 26573 OF 2019 The Executive Engineer And Anr. ....APPELLANT V/S Shri. Nivrutti Nathu Sirsath And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 26577 OF 2019 The Executive Engineer And Anr. ....APPELLANT V/S Mr. Ranganath Punjaji Lingayat Since Deceased ....RESPONDENT Thr. Lrs. Sanjay Ranganath Lingayat And Ors.
WITH FIRST APPEAL STAMP NO. 26671 OF 2019 The Executive Engineer, Nandur ....APPELLANT Madhyameshwar Project And Anr.
V/S Mr. Rajaram Punja Raikar And Ors. ....RESPONDENT WITH Page 2/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 22:10:43 ::: FIRST APPEAL STAMP NO. 30960 OF 2019 The Executive Engineer, Nandur ....APPELLANT Madhyameshwar Project And Anr.
V/S Managing Trust, Kavanai Masjid Trust Kavanai....RESPONDENT Though Its (vishvast) Hussain Dadabhai Shaikh And Ors.
WITH INTERIM APPLICATION NO. 945 OF 2019 In First Appeal STAMP NO. 26401 OF 2019 The Executive Engineer And Anr. ....PETITIONER V/S Shri. Laxman Rama Wagh-since Deceased ....RESPONDENT Through His Legal Heirs.1-a) Shri. Ulhas Laman Wagh And Ors.
WITH INTERIM APPLICATION NO. 946 OF 2019 In First Appeal STAMP NO. 26401 OF 2019 The Executive Engineer And Anr. ....PETITIONER V/S Shri. Laxman Rama Wagh-since Deceased ....RESPONDENT Through His Legal Heirs.1-a) Shri. Ulhas Laman Wagh And Ors.
ALONGWITH IA/817/2019 IN FA(ST)/26245/2019 ALONGWITH IA/816/2019 IN FA(ST)/26245/2019 ALONGWITH IA/819/2019 IN FA(ST)/26247/2019 ALONGWITH IA/818/2019 IN FA(ST)/26247/2019 Page 3/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 22:10:43 ::: ALONGWITH IA/944/2019 IN FA(ST)/26400/2019 ALONGWITH IA/943/2019 IN FA(ST)/26400/2019 ALONGWITH IA/1085/2019 IN FA(ST)/26563/2019 ALONGWITH IA/1084/2019 IN FA(ST)/26563/2019 ALONGWITH IA/1089/2019 IN FA(ST)/26570/2019 ALONGWITH IA/1088/2019 IN FA(ST)/26570/2019 ALONGWITH IA/1091/2019 IN FA(ST)/26573/2019 ALONGWITH IA/1090/2019 IN FA(ST)/26573/2019 ALONGWITH IA/1092/2019 IN FA(ST)/26577/2019 ALONGWITH IA/1093/2019 IN FA(ST)/26577/2019 ALONGWITH IA/3910/2019 IN FA(ST)/26671/2019 ALONGWITH IA/1145/2019 IN FA(ST)/26671/2019 ALONGWITH IA/1146/2019 INFA(ST)/26671/2019 ALONGWITH IA/3799/2019 IN FA(ST)/30960/2019 ALONGWITH IA/3798/2019 IN FA(ST)/30960/2019 Ms. ChaitraliI A. Deshmukh for Appellant. Ms. Pranita P. Hingmire for Respondent No. 1 to 4. Ms. Tanaya Goswami, AGP for Respondent/State.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 14th February, 2023 P.C. :
S. O. to 21/02/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 22:10:43 :::