Section 6(9) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007
(9)The candidates admitted into Unaided Non-Minority/ Minority Professional Institutions offering Post Graduate Engineering, including Technology/Pharmacy/ Architecture and Planning Courses shall pay at the time of admission the fees payable per student per annum as fixed by the AFRC.
